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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Rajasthan State Dental Council Rules, 2008

(1)If the number of candidates who stand duly nominated is equal to the number of members to be elected, the Returning officer shall after the expiry of the time for withdrawal of candidature declare such candidate, if any, or all such candidate to be duly elected.