Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Odisha - Subsection Section 32(3) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990 (3)No vendor shall knowingly make a false endorsement on the stamped paper sold or a false entry in the register.
