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Delhi High Court - Orders

Swarn Bhanot vs University Of Delhi & Ors on 19 February, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~22 to 24
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 8597/2009 & CM APPLN. 5681/2009
     SWARN BHANOT                                ..... Petitioner
                     Through    Dr.Aurobindo Ghose, Adv. with
                                Mr.Prem Bhushan Dewan &
                                Ms.Gurjeet Kaur, Advs.

                     versus

     UNIVERSITY OF DELHI & ORS.               ..... Respondents
                   Through  Mr.Arun Bhardwaj, Adv. for UOI.
                            Mr.Yashraj Singh Deora, Adv. with
                            Mr.Shyam Agarwal, Adv. for R-1.
                            Mr.Kirtiman Singh, CGSC with
                            Mr.Waize Ali Noor & Mr.Parth
                            Semwal, Advs. for UGC.
                            Ms.Beenashaw N. Soni, Adv. with
                            Mr.Aakash Yadav, Adv. for R-2.

+    W.P.(C) 12712/2009 & CM APPLN. 13404/2009 & 21945/2010
     R C BHATIA                                  ..... Petitioner
                     Through    Dr.Aurobindo Ghose, Adv. with
                                Mr.Prem Bhushan Dewan &
                                Ms.Gurjeet Kaur, Advs.

                     versus

     SHYAM LAL COLLEGE(EVENING)
     THROUGH ITS PRINCIPAL AND ORS           ..... Respondents
                  Through   Mr.Yashraj Singh Deora, Adv. with
                            Mr.Shyam Agarwal, Adv. for R-1.
 +   W.P.(C) 3679/2017
    KANCHAN SAINI                                 ..... Petitioner
                       Through   Mr.P.P. Malhotra, Sr. Adv. with
                                 Mr.Prem Bhushan Dewan, Dr.
                                 Aurobindo Ghose, Ms.Gurjeet Kaur,
                                 Advs. with petitioner in person.

                       versus

    UNIVERSITY OF DELHI & ORS                ..... Respondents
                  Through  Mr.Ankur Chhibber, Adv. with
                           Mr.Bhanu Gupta, Adv. for DoE.
                           Mr.Pradeep Kr. Jha, G.P. for R-4.
                           Mr.Ravinder Agarwal, Adv. for R-3.
                           Mr.Santosh Kumar, Adv. for R-1.

    CORAM:
    HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                 ORDER

% 19.02.2019 Arguments heard. Judgments reserved.

SURESH KUMAR KAIT, J FEBRUARY 19, 2019 ab