Delhi High Court - Orders
Swarn Bhanot vs University Of Delhi & Ors on 19 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~22 to 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8597/2009 & CM APPLN. 5681/2009
SWARN BHANOT ..... Petitioner
Through Dr.Aurobindo Ghose, Adv. with
Mr.Prem Bhushan Dewan &
Ms.Gurjeet Kaur, Advs.
versus
UNIVERSITY OF DELHI & ORS. ..... Respondents
Through Mr.Arun Bhardwaj, Adv. for UOI.
Mr.Yashraj Singh Deora, Adv. with
Mr.Shyam Agarwal, Adv. for R-1.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor & Mr.Parth
Semwal, Advs. for UGC.
Ms.Beenashaw N. Soni, Adv. with
Mr.Aakash Yadav, Adv. for R-2.
+ W.P.(C) 12712/2009 & CM APPLN. 13404/2009 & 21945/2010
R C BHATIA ..... Petitioner
Through Dr.Aurobindo Ghose, Adv. with
Mr.Prem Bhushan Dewan &
Ms.Gurjeet Kaur, Advs.
versus
SHYAM LAL COLLEGE(EVENING)
THROUGH ITS PRINCIPAL AND ORS ..... Respondents
Through Mr.Yashraj Singh Deora, Adv. with
Mr.Shyam Agarwal, Adv. for R-1.
+ W.P.(C) 3679/2017
KANCHAN SAINI ..... Petitioner
Through Mr.P.P. Malhotra, Sr. Adv. with
Mr.Prem Bhushan Dewan, Dr.
Aurobindo Ghose, Ms.Gurjeet Kaur,
Advs. with petitioner in person.
versus
UNIVERSITY OF DELHI & ORS ..... Respondents
Through Mr.Ankur Chhibber, Adv. with
Mr.Bhanu Gupta, Adv. for DoE.
Mr.Pradeep Kr. Jha, G.P. for R-4.
Mr.Ravinder Agarwal, Adv. for R-3.
Mr.Santosh Kumar, Adv. for R-1.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 19.02.2019 Arguments heard. Judgments reserved.
SURESH KUMAR KAIT, J FEBRUARY 19, 2019 ab