Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(vii) in Rajasthan Co-operative Societies Rules, 2003

(vii)mode of nomination for payment of the amount of the provident fund in case of employees' death;