Section 14(2)(b) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

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State of Andhra Pradesh - Subsection

Section 14(2)(b) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(b)Successfully completed Phase I of Non- Formal Education; or