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State of West Bengal - Section

Section 303 in The West Bengal Motor Vehicles Rules, 1989

303. Use of motor vehicle not fitted with pneumatic tyres.

- Under sub-section (2) of section 113 of the Act, Registering Authority may permit the use of a motor vehicle not fitted with pneumatic tyres, for the purpose of conveying any particular indivisible load which cannot, in the opinion of the said authority be otherwise carried.