Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(2) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017 (2)A copy of the notice shall be served to the concerned Mukhiya and concerned elected members of the PRIs residing within the Ward.
