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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(1)(f) in The Karnataka Souharda Sahakari Act, 1997

(f)[] [Clause (e) has been renumbered as clause (f) by Act 21 of 2004 w.e.f. 31.3.2004.] incurs any disqualification as specified in sub-section (2).