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State of Telangana - Section

Section 187 in Telangana Panchayat Raj Act, 2018

187. Power of Zilla Praja Parishad or its Standing Committee to call for documents from Chief Executive Officer.

- A Zilla Praja Parishad or a Standing Committee thereof may, at any time require the Chief Executive Officer to furnish any document in his custody and he shall comply with every such requisition.