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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

(a)where the undertakings of the Company are directed, under section 6, to vest in an existing Government company, of that existing Government company, of that existing Government company; or