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Allahabad High Court

Devendra Kumar Tyagi Camp Asstt. vs Ram Nivas & Others on 7 January, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 4826 of 2009

Petitioner :- Devendra Kumar Tyagi Camp Asstt.
Respondent :- Ram Nivas & Others

Petitioner Counsel :- U.K. Rai,M.K. Sharma
Respondent Counsel :- S.C.

Hon'ble Vikram Nath J.

 

Learned counsel for the applicant states that this contempt application may be dismissed as not pressed.

Contempt application is accordingly dismissed. Order Date :- 7.1.2010 SS