Allahabad High Court
Devendra Kumar Tyagi Camp Asstt. vs Ram Nivas & Others on 7 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 4826 of 2009 Petitioner :- Devendra Kumar Tyagi Camp Asstt. Respondent :- Ram Nivas & Others Petitioner Counsel :- U.K. Rai,M.K. Sharma Respondent Counsel :- S.C. Hon'ble Vikram Nath J.
Learned counsel for the applicant states that this contempt application may be dismissed as not pressed.
Contempt application is accordingly dismissed. Order Date :- 7.1.2010 SS