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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(4) in Statutes of the Jodhpur National University, Jodhpur, 2010

(4)The President may, in consultation with the Sponsoring Body, appoint a suitable person to function as Chief Finance and Accounts Officer in an honorary capacity, so that the functions of the Chief Finance and Accounts Officer are not hampered during the process of selection of Chief Finance and Accounts Officer. The Board of Management may fix an appropriate honorarium to be paid to the Chief Finance and Accounts Officer. A rent-free accommodation and other facilities necessary for performance of his functions shall also be provided to him.