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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

NCT Delhi - Subsection

Section 70(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)to produce any record, correspondence, plan or other document which is in his possession or under his control as Commissioner or which is recorded or filed in his office or in the office of any municipal officer or other municipal employee subordinate to him;