Section 60(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(1)Whoever erects or encroaches or obstructs any road, street, land, building or structure which vest in the Janpad Panchayat shall on conviction be punished with a fine, which may extend to [one thousand rupees] [Substituted by M.P. Act No. 26 of 1994 (w.e.f. 30-5-1994).].
