Lok Sabha Debates
Regarding List Of Members Who Associated Themselves With The Issues Raised Under ... on 14 December, 2021
Seventeenth Loksabha > Title: Regarding List of Members who associated themselves with the issues Raised Under Matters of Urgent Public Importance. Lok Sabha Speaker.
सदस्य, जिनके द्वारा अविलम्बनीय लोक महत्व के विषय उठाये गये । सदस्य, जिन्होंने उठाए गए विषयों के साथ स्वयं को सम्बद्ध किया । Shri C. P. Joshi Shri Sudhakar Tukaram Shrangare Shri Ramcharan Bohra Kunwar Pushpendra Singh Chandel Shri Rajiv Pratap Rudy Shri Malook Nagar Kunwar Pushpendra Singh Chandel Shri Prataprao Jadhav Shri Girish Chandra Shrimati Geeta Kora Shri Malook Nagar Shri Ram Kripal Yadav Shri Malook Nagar Shri Janardan Singh Sigriwal Kunwar Pushpendra Singh Chandel Shrimati Supriya Sadanand Sule Shri Malook Nagar Shri Arvind Sawant Shri Mohammed Faizal P.P. Shri Hanuman Beniwal Shri Malook Nagar Dr. Amol Ramsing Kolhe Shri Girish Chandra DR. DNV Senthilkumar S. Shri P. Velusamy Shri K. Navaskani Shri Dhanush M. Kumar Shri Basanta Kumar Panda Shri Ramcharan Bohra Shri Narendra Kumar Shri Ramcharan Bohra Shri C. P. Joshi Shri Jagdambika Pal Shri Syed Imtiaz Jaleel Shrimati Navneet Ravi Rana Shrimati Ranjanben Bhatt Shri C. P. Joshi Shri Virendra Singh Shri C. P. Joshi Shri Sumedhanand Saraswati Shri Jamyang Tsering Namgyal Shri Jagdambika Pal Shri Naranbhai Kachhadiya Shri Ramakant Bhargava Shri Rajveer Diler Shri Parvesh Sahib Singh Verma Er. Guman Singh Damor Shri Jagdambika Pal Shri Parbhubhai Nagarbhai Vasava Shri Kaushlendra Kumar Shri Sangam Lal Gupta Shri Jugal Kishore Sharma Shri Kunar Hembram Kunwar Pushpendra Singh Chandel Shri Mitesh Patel (Bakabhai) Shri Parbhubhai Nagarbhai Vasava माननीय अध्यक्ष : सभा की कार्यवाही दो बजकर तीस मिनट तक के लिए स्थगित होती है । 13.29 hrs The Lok Sabha then adjourned till Thirty Minutes past Fourteen of the Clock.
14.31 hrs The Lok Sabha re-assembled at Thirty One Minutes past Fourteen of the Clock.
(Dr. (Prof.) Kirit Premjibhai Solanki in the Chair) माननीय सभापति : माननीय सदस्यगण, नियम 377 के अधीन मामलों को सभा पटल पर रखा जाएगा । जिन सदस्यों को नियम 377 के अधीन मामलों को आज उठाने की अनुमति दी गई है और जो उन्हें सभा पटल पर रखने के इच्छुक हैं, वे 20 मिनट के भीतर मामले का पाठ व्यक्तिगत रूप से सभा पटल पर भेज दें । केवल उन्हीं मामलों को सभा पटल पर रखा माना जाएगा, जिनके लिए मामले का पाठ निर्धारित समय के भीतर सभा पटल पर प्राप्त हो गया हो । शेष को व्यपगत माना जाएगा ।