Section 12C(2)(A) in The U.P. Panchayat Raj Act, 1947

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State of Uttar Pradesh - Subsection

Section 12C(2)(A) in The U.P. Panchayat Raj Act, 1947

(A)Bribery, that is to say, any gift, offer or promise by a candidate or by any other person with the connivance of a candidate of any gratification to any person whomsoever, with the object, directly or indirectly of inducing -

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State of Uttar Pradesh - Subsection

Section 12C(2)(A) in The U.P. Panchayat Raj Act, 1947