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Bombay High Court

Swarganga Cooperative Housing Society ... vs State Of Maharashtra And 3 Ors on 17 November, 2022

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

         Digitally signed
         by SUMEDH
SUMEDH   NAMDEO
NAMDEO   SONAWANE
SONAWANE Date:
         2022.11.18
         08:08:08 +0530




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION


                                                WRIT PETITION NO.909 OF 2016
                       Chembur Shiv Smruti Cooperative Housing
                       Society and Anr.                                         .. Petitioners
                               v/s.
                       State of Maharashtra and Ors.                            .. Respondents
                                                         ALONG WITH
                                           INTERIM APPLICATION (L) NO.18797 OF 2022
                       Vidhi Partners                                           .. Applicant
                               v/s.
                       Chembur Shiv Smruti Cooperative Housing
                       Society and Anr.                                         .. Respondents
                                                         ALONG WITH
                                                WRIT PETITION NO.2387 OF 2016
                       Kher Nagar Ganesh Krupa Cooperativ Housing
                       Society and Anr.                                         .. Petitioners
                               v/s.
                       State of Maharashtra and Ors.                            .. Respondents
                                                         ALONG WITH
                                           INTERIM APPLICATION (L) NO.18860 OF 2022
                       Vidhi Partners                                           .. Applicant
                               v/s.
                       Kher Nagar Ganesh Krupa Cooperativ Housing
                       Society and Anr.                                         .. Respondents
                                                         ALONG WITH
                                                WRIT PETITION NO.2327 OF 2016
                       Swarganga Cooperative Housing
                       Society Ltd. and Ors.                                    .. Petitioners
                               v/s.
                       State of Maharashtra and Ors.                            .. Respondents
                                                             1/3
                       901.wp-909-16.doc
                       SNS
                                   ALONG WITH
                    INTERIM APPLICATION (L) NO.18795 OF 2022
Vidhi Partners                                          .. Applicant
        v/s.
Swarganga Cooperative Housing
Society Ltd. and Ors.                                   .. Respondents
                                  ALONG WITH
                       WRIT PETITION (L) NO.26304 OF 2022
Adityaraj Builders and Raltors                          .. Petitioners
        v/s.
State of Maharashtra and Ors.                           .. Respondents
                                  ALONG WITH
                         WRIT PETITION NO.550 OF 2017
Mig (Bandra) Realtors and Builders Ltd.
and Anr.                                                .. Petitioners
        v/s.
State of Maharashtra and Ors.                           .. Respondents
                                  ALONG WITH
                       CHAMBER SUMMONS NO.89 OF 2017
Mig (Bandra) Realtors and Builders Ltd.
and Anr.                                                .. Petitioners
        v/s.
State of Maharashtra and Ors.                           .. Respondents



Mr. Sanket Mone i/by M/s. Vidhi Partners, for the petitioner in
WP/909/2016, WP/2387/2016 and WP/2327/2016.
Mr. Rutuja Patil i/by Negandhi, Shah & Himayatullah, for the petitoiner.
Ms. Shreya Pednekar i/by M/s. Divekar & Co., for the petitioenr in
WPL/26304/2022.
Mr. Milind More, AGP for the respondent - State in WPL/26304/2022.
Mr. M.A. Saiyed, AGP for respondent - State in WP/550/2017.
                                      2/3
901.wp-909-16.doc
SNS
 Mr. Hemant Haryan, AGP for respondent - State in WP/909/2016 and
WP/2387/2016.


                                     CORAM : R.D. DHANUKA &
                                              KAMAL KHATA, JJ.

DATED : 17TH NOVEMBER, 2022.

P.C. :

1. Place these matters on board under the caption of 'For Directions' on 28th November 2022.
2. Interim Application filed by Vidhi Partners shall be served upon the clients within three days from today with the request to be present on the next date.

(KAMAL KHATA, J.) (R.D.DHANUKA, J.) 3/3

901.wp-909-16.doc SNS