Bombay High Court
Swarganga Cooperative Housing Society ... vs State Of Maharashtra And 3 Ors on 17 November, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
Digitally signed
by SUMEDH
SUMEDH NAMDEO
NAMDEO SONAWANE
SONAWANE Date:
2022.11.18
08:08:08 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.909 OF 2016
Chembur Shiv Smruti Cooperative Housing
Society and Anr. .. Petitioners
v/s.
State of Maharashtra and Ors. .. Respondents
ALONG WITH
INTERIM APPLICATION (L) NO.18797 OF 2022
Vidhi Partners .. Applicant
v/s.
Chembur Shiv Smruti Cooperative Housing
Society and Anr. .. Respondents
ALONG WITH
WRIT PETITION NO.2387 OF 2016
Kher Nagar Ganesh Krupa Cooperativ Housing
Society and Anr. .. Petitioners
v/s.
State of Maharashtra and Ors. .. Respondents
ALONG WITH
INTERIM APPLICATION (L) NO.18860 OF 2022
Vidhi Partners .. Applicant
v/s.
Kher Nagar Ganesh Krupa Cooperativ Housing
Society and Anr. .. Respondents
ALONG WITH
WRIT PETITION NO.2327 OF 2016
Swarganga Cooperative Housing
Society Ltd. and Ors. .. Petitioners
v/s.
State of Maharashtra and Ors. .. Respondents
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ALONG WITH
INTERIM APPLICATION (L) NO.18795 OF 2022
Vidhi Partners .. Applicant
v/s.
Swarganga Cooperative Housing
Society Ltd. and Ors. .. Respondents
ALONG WITH
WRIT PETITION (L) NO.26304 OF 2022
Adityaraj Builders and Raltors .. Petitioners
v/s.
State of Maharashtra and Ors. .. Respondents
ALONG WITH
WRIT PETITION NO.550 OF 2017
Mig (Bandra) Realtors and Builders Ltd.
and Anr. .. Petitioners
v/s.
State of Maharashtra and Ors. .. Respondents
ALONG WITH
CHAMBER SUMMONS NO.89 OF 2017
Mig (Bandra) Realtors and Builders Ltd.
and Anr. .. Petitioners
v/s.
State of Maharashtra and Ors. .. Respondents
Mr. Sanket Mone i/by M/s. Vidhi Partners, for the petitioner in
WP/909/2016, WP/2387/2016 and WP/2327/2016.
Mr. Rutuja Patil i/by Negandhi, Shah & Himayatullah, for the petitoiner.
Ms. Shreya Pednekar i/by M/s. Divekar & Co., for the petitioenr in
WPL/26304/2022.
Mr. Milind More, AGP for the respondent - State in WPL/26304/2022.
Mr. M.A. Saiyed, AGP for respondent - State in WP/550/2017.
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Mr. Hemant Haryan, AGP for respondent - State in WP/909/2016 and
WP/2387/2016.
CORAM : R.D. DHANUKA &
KAMAL KHATA, JJ.
DATED : 17TH NOVEMBER, 2022.
P.C. :
1. Place these matters on board under the caption of 'For Directions' on 28th November 2022.
2. Interim Application filed by Vidhi Partners shall be served upon the clients within three days from today with the request to be present on the next date.
(KAMAL KHATA, J.) (R.D.DHANUKA, J.) 3/3
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