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Patna High Court - Orders

Gopikant Choudhary & Anr vs The State Of Bihar & Anr on 9 April, 2010

                IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Cr.Misc. No.2196 of 2009
                         GOPIKANT CHOUDHARY & ANR
                                         Versus
                          THE STATE OF BIHAR & ANR
                                       -----------

2.   9.4.2010

Shri Pramod Manbansh, learned counsel for the petitioners, after some argument, seeks withdrawal of the petition.

The petition is dismissed as withdrawn. 

     Kanth                                      ( Dharnidhar Jha, J.)