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Himachal Pradesh High Court

Chanderkesh vs The Beungal Cooperative on 2 March, 2022

Bench: Sabina, Satyen Vaidya

Chanderkesh vs The Beungal Cooperative Agriculture Society & Others.

.

CWP No.378 of 2022 02.03.2022 Present: Mr. Rajiv Chauhan, Advocate, for the petitioner.

Mr. M.S. Kanwar, Advocate, for respondent No.1.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.3 and 4.

r to Mr. Vishal Panwar, Advocate, for respondent No.5.

Notice issued to respondent No.2 has not been received back served or otherwise.

Let fresh notice be issued to respondent No.2 for 25.5.2022, on taking steps within three days.







                                                                    ( Sabina )
                                                                      Judge





                                                              ( Satyen Vaidya )
                 March 2, 2022 (KS)                                 Judge




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