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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Bihar - Subsection

Section 232(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)the essential life saving aids for any emergent situation referred to in sub-clauses (i) to (xii) of clause (a) are provided to an injured or a sick building worker during his transportation from such building site to hospital and till such building worker is attended by a doctor in such hospital.