Allahabad High Court
Mohd. Sameer vs Union Of India And Others on 29 June, 2010
Bench: Sheo Kumar Singh, Rajesh Chandra
Court No. - 36 Case :- WRIT - C No. - 37069 of 2010 Petitioner :- Mohd. Sameer Respondent :- Union Of India And Others Petitioner Counsel :- Mohan Upadhyay Respondent Counsel :- Govind Saran Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajesh Chandra,J.
Claim appears to be about some kind of harassment/interference by some private individual upon which this Court is of the view that writ as prayed may not be issued but at the same time petitioner is to take recourse as is available in law.
The writ petition stand disposed of accordingly.
Order Date :- 29.6.2010 M/A.