Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 52 in The Tripura Co-operative Societies Act, 1974 52. Partnership of Government in societies. - The Government may subscribe directly to the share capital of a society with limited liability upon such terms and conditions as may be agreed upon.
