Bombay High Court
Algebra Endeavour Private Limited vs Vedraj Energy (Gujarat) Limited And Ors on 1 August, 2025
23 Ia(L)-6409-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION [L] NO. 6409 OF 2022
IN
INTERIM APPLICATION [L] NO. 28733 OF 2021
IN
COMPANY PETITION NO. 863 OF 2015
Algebra Endeavour Pvt Ltd. ...Applicant.
In the matter between :
Vedraj Energy (Gujarat) Ltd. ...Applicant.
Versus
the Official Liquidator
ABG Cements. ...Respondent.
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Sharauya Shivaraman for the Applicant.
Ms. Akaksha Agrawal for the Official Liquidator.
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Coram : Sharmila U. Deshmukh, J.
Date : August 1, 2025.
P. C. :
1. Learned Counsel appearing for the Official Liquidator submits that the Petition has been transferred to the NCLT. The present Interim Application seeking permission to intervene does not survive for consideration and stands disposed of.
[Sharmila U. Deshmukh, J.] Patil-SR 1 of 1 Signed by: Sachin R. Patil Designation: PS To Honourable Judge Date: 04/08/2025 13:15:38