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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(3)The terms of office of a member under clause (i) or clause (j) of section 4 shall come to an end as soon as he ceases to be a member of the State Legislature or a member of Parliament, as the case may be.