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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bengal Presidency - Subsection

Section 7(a) in Police Regulations, Bengal , 1943

(a)The administration of the police throughout the general police district is, under section 4 of the Police Act, 1861, vested in the Inspector-General. The areas and posts shown in regulations 4 and 5 are controlled by officers as follows :-
(i)The Range - a Deputy Inspector-General.
(ii)The District - a Superintendent. In certain districts he is assisted by one or more Additional, Assistant or Deputy Superintendents. There are also Superintendents in charge of Railway Police districts.
(iii)The Subdivision - a Sub-divisional Police Officer, who may be either an Assistant or a Deputy Superintendent. Sub-divisional Police Officers are posted only to important subdivisions.
(iv)The Circle - an Inspector.
(v)The Police-station - a Sub-Inspector.
(vi)The Outpost (land or floating) - an Assistant Sub-Inspector.
(vii)The Town outpost - a head constable.