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Kaushalpati Pandey vs The New India Assurance Co. Ltd. on 20 January, 2021

Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy

                      ITEM NO.5          Court 9 (Video Conferencing)               SECTION XIV

                                          S U P R E M E C O U R T O F       I N D I A
                                                  RECORD OF PROCEEDINGS

                      Petitions for Special Leave to Appeal (C)          Nos.     887-888/2021

                      (Arising out of impugned final judgment and order dated 09-11-
                      2020 in MACAPP No. 185/2020 09-11-2020 in MACAPP No. 186/2020
                      passed by the High Court Of Delhi At New Delhi)

                      KAUSHALPATI PANDEY                                          Petitioner(s)

                                                             VERSUS

                      THE NEW INDIA ASSURANCE CO. LTD. & ORS.                     Respondent(s)

                      (FOR ADMISSION and I.R. and IA No.5377/2021-PERMISSION TO FILE
                      ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

                      Date : 20-01-2021 These petitions were called on
                                           for hearing today.

                      CORAM :
                                 HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                                 HON'BLE MR. JUSTICE DINESH MAHESHWARI
                                 HON'BLE MR. JUSTICE HRISHIKESH ROY


                      For Petitioner(s)        Mr. Santosh Paul,Sr. Adv.
                                               Mr. Nikhil Jain, AOR

                      For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

We are not inclined to interfere with the impugned order.

The special leave petitions are, accordingly.

Dismissed.

Pending application stands disposed of.

Reason: (CHARANJEET KAUR) (ANITA RANI AHUJA) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR