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[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(8)(xiii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(xiii)Besides the specifications prescribed in these rules, the following Industrial Standard codes of practice shall also be followed and any breach thereof shall be deemed to be a breach of the requirements under these rules:-