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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(1)(ii) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(ii)to submit to such authority, returns and statements in such form and containing such information relating to their business and within such time as may be specified in this Act.