Section 21(2) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
(2)The zoning plan may, and, if possible, shall, indicate,-(a)control over architectural features elevation and frontage of buildings and structures; and(b)the details of development of specific areas for housing, shopping centres, industrial areas, educational and cultural institutions and civic centres.
