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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(vii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(vii)license fees and market fees, which may be levied and realized by the Committee, and their mode of recovery,