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[Cites 0, Cited by 0] [Section 290(6)] [Section 290] [Entire Act]

State of Odisha - Subsection

Section 290(6)(d) in Orissa Municipal Rules, 1953

(d)if the teachers are inefficient or if they are absent from duty otherwise than in accordance with the rules of the Department of the Council or if they keep the School register in a negligent or untrustworthy manner.