Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(m) in Bank of Baroda (Employees') Pension Regulation, 1995 (m)"Discipline and Appeal Regulations" means the Bank of Baroda Officer Employees' (Discipline and Appeal) Regulations, 1976 made under section 19 of the Act;
