Calcutta High Court
Re: Dps Technologies Pvt. Ltd vs Sonodyne Television Co. Ltd on 19 December, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD 27
ORDER SHEET
CP/142/2010
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
RE: DPS TECHNOLOGIES PVT. LTD.
AND
SONODYNE TELEVISION CO. LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date: 19th December, 2022.
Appearance:
Ms. T. Dasgupta, Adv.
...for the Official Liquidator The Court: None appears on behalf of HIDCO. The Official Liquidator is represented and submits that the interest of HIDCO is involved in one of the assets of the company (in liquidation).
In view of the aforesaid, let this matter appear on 5th January, 2023. In the meantime, the Official Liquidator is directed to serve a notice on HIDCO who are requested to ensure representation on the returnable date.
Supplementary Affidavit filed on behalf of the Official Liquidator be kept with the records.
(RAVI KRISHAN KAPUR, J.) B.Pal