Rajasthan High Court - Jodhpur
State And Ors vs Miss.Firdos Tarannum And Anr on 13 February, 2020
Bench: Sandeep Mehta, Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 534/2005
State And Ors.
----Appellant
Versus
Miss.firdos Tarannum And Anr.
----Respondent
Connected With
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State And Ors.
----Appellant
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Smt. Seema Parihar
----Respondent
D.B. Spl. Appl. Writ No. 1711/2018
Manisha Daiya
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1859/2018
Santosh
----Appellant
Versus
The State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 940/2019
Gomi
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Manish Vyas, A.A.G.
For Respondent(s) : Mr. Rajesh Joshi, Senior Advocate
with Mr. Mahaveer Bishnoi, Mr. A.K.
Rajvanshi
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(2 of 2) [SAW-534/2005]
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VIJAY BISHNOI Order 13/02/2020 The controversy regarding the recognition of the institution Zamia Urdu, Aligarh is pending consideration before Larger Bench of this Court at Jaipur. Thus, the instant special appeals (writ) deserve to be deferred till the reference is answered by the Larger Bench.
List after ten weeks.
(VIJAY BISHNOI),J (SANDEEP MEHTA),J 31-Babulal/-
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