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Rajasthan High Court - Jodhpur

State And Ors vs Miss.Firdos Tarannum And Anr on 13 February, 2020

Bench: Sandeep Mehta, Vijay Bishnoi

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       JODHPUR

                   D.B. Spl. Appl. Writ No. 534/2005

State And Ors.
                                                                   ----Appellant
                                    Versus
Miss.firdos Tarannum And Anr.
                                                                 ----Respondent
                              Connected With
                   D.B. Spl. Appl. Writ No. 835/2006
State And Ors.
                                                                   ----Appellant
                                    Versus
Smt. Seema Parihar
                                                                 ----Respondent
                 D.B. Spl. Appl. Writ No. 1711/2018
Manisha Daiya
                                                                   ----Appellant
                                    Versus
State Of Rajasthan
                                                                 ----Respondent
                 D.B. Spl. Appl. Writ No. 1859/2018
Santosh
                                                                   ----Appellant
                                    Versus
The State Of Rajasthan
                                                                 ----Respondent
                   D.B. Spl. Appl. Writ No. 940/2019
Gomi
                                                                   ----Appellant
                                    Versus
State Of Rajasthan
                                                                 ----Respondent


For Appellant(s)          :     Mr. Manish Vyas, A.A.G.
For Respondent(s)         :     Mr. Rajesh Joshi, Senior Advocate
                                with Mr. Mahaveer Bishnoi, Mr. A.K.
                                Rajvanshi




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                                                           (2 of 2)                                [SAW-534/2005]


                                              HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MR. JUSTICE VIJAY BISHNOI Order 13/02/2020 The controversy regarding the recognition of the institution Zamia Urdu, Aligarh is pending consideration before Larger Bench of this Court at Jaipur. Thus, the instant special appeals (writ) deserve to be deferred till the reference is answered by the Larger Bench.

List after ten weeks.

(VIJAY BISHNOI),J (SANDEEP MEHTA),J 31-Babulal/-

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