Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 38 in The Andaman and Nicobar Islands Port Rules, 2004 38. Use of search lights. - The use of search lights by any sea-going vessel within the Port is prohibited except under the direction of Pilot or the Harbour Master.
