Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(4) in Maharashtra Landing and Wharfage Fees Act, 1882 (4)on vessels or boats approaching or lying alongside [and [This portion was substitutes for the words 'any such landing place' by Bombay 55 of 1959, section 4(d).]
