Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in The Port Of New Mangalore (Goods In Transit) Rules, 1976

9. Transit fees on Sundays and port holidays.

- Once transit fees begins to accrue, no allowance shall be made for Sundays and Port holidays.