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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(xiii) in The Andaman and Nicobar Islands Port Rules, 2004

(xiii)"Gas free certificate" means a certificate granted by an officer appointed by the Central Government, in this behalf to the effect that a vessel has been thoroughly cleaned and freed from Petroleum and inflammable vapour;