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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The National Dental Commission Act, 2023

(2)The salaries and allowances payable to, and other terms and conditions of service of the President and Members (other than part-time Members) of an Autonomous Board shall be such as may be prescribed:Provided that part-time Members of each Autonomous Board shall be entitled for such allowances as may be prescribed.