Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(b) in Rajasthan Civil Services (Pension) Rules, 1996 (b)The Government servant shall communicate to the Head of Office any subsequent change in the size of his family, including the fact of marriage of his female child.
