Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 60 in Kerala Factories Rules, 1957 60. Lubrication of bearing, etc., of running belts to be done only by experience or trained persons. - Lubrication of bearing or gear wheels or replacing or adjusting of belts shall be done only by an experienced and specially trained person.
