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State of West Bengal - Section

Section 1 in West Bengal Municipal (Building) Rules, 2007

1. Short title, application and commencement.

— (1) These rules may be called the West Bengal Municipal (Building) Rules, 2007.
(2)Except as otherwise provided in these rules, they shall apply to buildings in the municipal areas, notified areas and Industrial Townships in West Bengal.
(3)They shall come into force on the date of their publication in the Official Gazette.