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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(e) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Undergraduate and Pharm.D (Doctor of Pharmacy) Professional Courses through Common Entrance Test) Rules, 2011

(e)"Concerned Minority" means the Linguistic or Religious Minority status accorded to the Minority Institution by the Government.