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Union of India - Section

Section 106 in The Drugs and Cosmetics Rules, 1945

106. [ Diseases which a drug may not purport to prevent or cure. [Substituted by S.R.O. 2122, dated 22.6.1954.]

(1)No drug may purport or claim to prevent or cure or may convey to the intending user thereof any idea that it may prevent or cure, one or more of the diseases or ailments specified in Schedule J.
(2)No drug may purport or claim to procure or assist to procure, or may convey to the intending user thereof any idea that it may procure or assist to procure, miscarriage in women.[* * *][Part IX-A] [Inserted by G.S.R. 1185, dated 18.8.1964 (w.e.f. 22.8.1964).] Labelling And Packing Of Homeopathic Medicines