Section 56(2)(h) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 56(2)(h) in The Energy Conservation Act, 2001

(h)the form and manner and the time within which information with regard to energy consumed and the action taken on the recommendations of the accredited energy auditor be furnished under clause (k) of section 14;

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Union of India - Subsection

Section 56(2)(h) in The Energy Conservation Act, 2001