Section 272A(2)(j) in The Income Tax Act, 1961

[Cites 0, Cited by 4] [Section 272A(2)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(2)(j) in The Income Tax Act, 1961

(j)[ to deliver or cause to be delivered in due time a copy of the declaration referred to in sub-section (1-A) of section 206-C;] [ Inserted by Act 54 of 2003, Section 17 (w.r.e.f. 8.9.2003).]

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Union of India - Subsection

Section 272A(2)(j) in The Income Tax Act, 1961