Section 284(1)(i) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

(i)Where such amount does not exceed 20b rupees at the rate of one rupee for every 100 rupees or portion of 100 rupees;

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