Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 101 in The Calcutta Port Rules, 1943 101. Attendance of tug. - No petroleum vessel with non-dangerous petroleum and no discharged vessel without a gas-free certificate for all tanks shall be transported between Garden Reach and Netaji Subhas Docks unless she has a tug in attendance.
