Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Telangana - Subsection Section 16(1) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (1)The appointment of the Registrar shall be made by the Chancellor in such manner as may be specified by the Statutes.
