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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(1)(d) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(d)All interests and profits arising from endowments made to the University and all contributions, donations and subsidies received from any local authority or private persons ;